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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(1)(b) in The Indian Police Service (Pay) Rules, 2016

(b)There shall be two dates for grant of increment namely, 1st January or 1st July of every year, instead of existing date of 1st July: