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State of Rajasthan - Section

Section 93 in The Rajasthan Financial Corporation (Staff) Regulations, 1958

93. Employees travelling in a conveyance supplied by the Corporation or another employee.

- An employee who travels in a conveyance supplied by the Corporation or by another employee of the Corporation will have the travelling allowance to which he is entitled reduced by the amount of fare or fares which, but for such free transit, he would have paid.