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Himachal Pradesh High Court

Suman Sharma vs . Sanjeev Kumar Sharma on 13 October, 2023

Author: Vivek Singh Thakur

Bench: Vivek Singh Thakur

Suman Sharma vs. Sanjeev Kumar Sharma .

FAO(FC) No.42 of 2021 12.10.2023 Present: Mr. Suneet Goel, Advocate, for the appellant.

Mr. Suresh Kumar, Advocate, vice Mr. Vijender Katoch, Advocate, for the respondent.

of On request made by learned counsel appearing for the parties, matter is adjourned. List after four weeks.

                             rt                           ( Vivek Singh Thakur )

                                                                  Judge


                                                              ( Bipin C. Negi )


                 October 12, 2023 (KS)                             Judge







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