Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(b) in The M.P. Nationalised Text Books Dealers Registration and Supply Rules, 1963

(b)No order of a face value of less than 100 and more than Rs. 3000/-will be accepted.