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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(d) in The Chennai Metropolitan Water Supply and Sewerage Board's Sewerage Regulations, 1988

(d)Exclusion of rain water and salt: Every inlet to the sewer conveying waste water sullage or sewage shall be so located at such a level as to prevent storm water entering the sewer. No inlet or connection in any form to the sewer, for purpose of draining surface or subsoil water shall be permitted.