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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Himachal Pradesh - Subsection

Section 23(1)(j) in The Sardar Vallabhbhai Patel Cluster University, Mandi, Himachal Pradesh (Establishment and Regulation) Act, 2018

(j)two representatives of the Himachal Pradesh Legislative Assembly from amongst its members to be elected in the manner as the Speaker of the said Assembly may direct; and