Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22S(2)] [Section 22S] [Entire Act] State of Maharashtra - Subsection Section 22S(2)(e) in Maharashtra Police Act (e)An officer of the rank of Deputy Superintendent of Police or equivalent...Member-Secretary.