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Income Tax Appellate Tribunal - Jaipur

Dcit, Central Circle-3, Jaipur vs Shri Meghraj Singh Shekhawat, Jaipur on 3 September, 2021

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    IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,"B" JAIPUR

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BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI VIKRAM SINGH YADAV, AM

                   vk;dj vihy la-@ITA. No. 32/JP/2020
                  fu/kZkj.k o"kZ@Assessment Years : 2015-16

  Deputy   Commissioner       of       cuke     Shri Meghraj Singh,
  Income Tax, Central Circle-03,       Vs.      C-28, Hanuman Nagar,
  Jaipur                                        Khatipura, Jaipur

  ToLFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AHUPS9495C
  vihykFkhZ@Appellant                                 izR;FkhZ@Respondent

           jktLo dh vksj ls@ Revenue by : Sh. B. K. Gupta (Pr. CIT)
            fu/kZkfjrh dh vksj l@
                                s Assessee by: Sh. Manish Agarwal (CA)

             lquokbZ dh rkjh[k@ Date of Hearing : 03/09/2021
          mn?kks"k.kk dh rkjh[k@Date of Pronouncement :03/09/2021

                               vkns'k@ ORDER

PER: VIKRAM SINGH YADAV, A.M. This is an appeal filed by the Revenue against the order of ld. CIT(A)- 4, Jaipur dated 03.10.2019 for the Assessment Year 2015-

16.

2. The ld A/R has stated at the Bar that the assessee has filed petitions under "Vivad Se Vishwas Scheme-2020" to settle the aforesaid matters and the said petition has recently been accepted and Form 3 has been issued on 22.04.2021 by the Designated Authority.

DCIT, Jaipur vs. Sh. Meghraj Singh, Jaipur

3. The ld. DR is heard who did not raise any specific objection in accepting the said prayer of withdrawal of appeal filed by the Revenue.

4. In view of above, the prayer of the assessee is accepted and the appeal of the Revenue is dismissed as withdrawn.

Order pronounced in the open Court on 03/09/2021.

                Sd/-                                          Sd/-
          ¼ lanhi xkslkbZ ½                             ¼foØe flag ;kno½
        (Sandeep Gosain)                            (Vikram Singh Yadav)
 U;kf;d lnL;@Judicial Member                 ys[kk lnL;@Accountant Member

Tk;iqj@Jaipur
fnukad@Dated:- 03/09/2021.
Ganesh Kumar

vkns'k dh izfrfyfi vxzfs 'kr@Copy of the order forwarded to:

1. vihykFkhZ@The Appellant- DCIT, Central Circle-03, Jaipur

2. izR;FkhZ@ The Respondent- Shri Meghraj Singh, Jaipur

3. vk;dj vk;qDr@ CIT

4. vk;dj vk;qDr@ CIT(A)

5. foHkkxh; izfrfuf/k] vk;dj vihyh; vf/kdj.k] t;iqj@DR, ITAT, Jaipur.

6. xkMZ QkbZy@ Guard File { ITA No. 32/JP/2020} vkns'kkuqlkj@ By order, lgk;d iathdkj@Asst. Registrar