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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(iv) in Andhra Pradesh Conduct of Education Common Entrance Test for admission into B.Ed. Course Rules, 2004

(iv)Age Limit. - The candidates should have completed the age of 19 years as on 1st July of the year in which notification is issued. There shall be no maximum age limit.