Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act] Union of India - Subsection Section 27(2)(b) in The Cochin Port Trust Employees (Recruitment, Seniority, and Promotion) Regulations, 2010 (b)The Departmental Promotion Committee shall also consider the cases of eligible employees who are on foreign service or on study leave.