Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 284] [Entire Act] State of Bihar - Subsection Section 284(2) in Bihar Financial Rules, 1950 (2)Issues direct to works. - Issues of materials when work is done departmentally or by contractors whose agreements are for labour only.II - To Contractors(a)General Conditions
