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Union of India - Section

Section 5 in The Indo-Tibetan Border Police Force Electronic Data Processing Cadre (Group 'C' Post) Recruitment Rules, 1999

5. Power to relax.

- Where the Central Government is of the opinion that it is necessary or expedient so to do, it may, be order and for reasons to be recorded in writing, relax any of the provisions of these rules with respect to any class or category of persons.