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[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Uttar Pradesh - Subsection

Section 40(2) in Uttar Pradesh Rajarshi Tandon Open University Act, 1999

(2)The salaries and allowances payable to various categories of employees of the University shall be such as may be determined by the State Government from time to time.Chapter - X Miscellaneous and Transitory Provisions