Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(4) in Rules for the Government Tibbi College, Patna

(4)The Advisory Committee may correspond with Government direct. Such correspondence shall be signed either by all the members or, if the committee so resolves, by one of its members, and shall be addressed to the Secretary to Government in the Health Department.