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[Cites 0, Cited by 0] [Section 415(15)] [Section 415] [Entire Act]

State of Maharashtra - Subsection

Section 415(15)(g) in The City of Nagpur Corporation Act, 1948

(g)the construction and position of closet accommodation, water-closets, privies, urinals and similar conveniences, public or private and bathing and washing places and the prevention of nuisances arising therefrom;