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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(2)(b) in Tamil Nadu Legislature (Prevention of Disqualification) Act, 1967

(b)[ Tamil Nadu Backward Classes Economic Development Corporation (Private) Limited;]] [In item (10), sub-item (2-B) and in item (11), sub-item 87 were inserted by the Tamil Nadu Legislature (Prevention of Disqualification) Amendment Act, 1986 (Tamil Nadu Act 34 of 1986).]