Section 10 in Tamil Nadu Legislature (Prevention of Disqualification) Act, 1967
10. The office of Director of the -
(1)[ Omitted.] [Omitted by the Tamil Nadu (Prevention of Disqualification) Amendment Act, 1975 (Tamil Nadu Act 53 of 1975).](2)[ Neyveli Lignite Corporation Limited;[Omitted by the Tamil Nadu Act 53 of 1975.](a)[ Tamil Nadu Handicrafts Development Corporation Limited;](b)[ Tamil Nadu Backward Classes Economic Development Corporation (Private) Limited;]] [In item (10), sub-item (2-B) and in item (11), sub-item 87 were inserted by the Tamil Nadu Legislature (Prevention of Disqualification) Amendment Act, 1986 (Tamil Nadu Act 34 of 1986).](3)[ Omitted.] [Omitted by the Tamil Nadu (Prevention of Disqualification) Amendment Act, 1975 (Tamil Nadu Act 53 of 1975).]
