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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(2)(iii) in Rajasthan Civil Services (Medical Attendance) Rules, 1970

(iii)The amount shall be reimbursable on production of vouchers duly countersigned by the Medical Officer attending the case alongwith a certificate from the Medical Officer in Form 'A' given in Appendix 9.