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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Andhra Pradesh - Subsection

Section 19(2)(a) in Andhra Pradesh Right of Children to Free and Compulsory Education Rules, 2010

(a)[ The composition of the Committee will be as follows: [Substituted by Notification No. G.O.Ms. 41, dated 19.6.2013 (w.e.f. 3.3.2011).]