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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(iii) in Andhra Pradesh Regulation of Admissions into Under Graduate Professional courses in Planning and Architecture (B. Arch, B. Planning and other related courses) Rules, 2006

(iii)The Convener of PACET admissions/ Convener of PACET-AC admissions shall allot candidates to Institutions in terms of Rules laid down herein.