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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(1)(d) in Bachelor of Pharmacy and Diploma in Pharmacy (Regulation of Admission and Payment of Fees) Rules, 2013

(d)"Gujarat Common Entrance Test (GUJCET)" means the common of entrance test conducted by the Gujarat Board for the purpose of admissions to the professional courses;