Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jammu-Kashmir - Section

Section 23 in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

23. Invigilators.

- (I) Allotment of candidates to the invigilators should be such as to enable them to have an effective check on candidates from various angles of the hall/room.
(II)The invigilators will ensure that-
(a)the announcement is made to the candidates to write their roll numbers on the Answer Sheet/Question Booklets Series correctly ;
(b)the candidates do not write anything else on the Answer Sheets ;
(c)the candidates do rough work on the sheets provided for the purpose in the Question Booklets ;
(d)the candidates sign at the space on the Answer Sheets provided for this purpose ;
(e)no candidate uses or attempts to make use of unfairmeans in the examination ;
(f)no candidate under his/her charge leaves the hall/room without handing over the Answer Sheets ; and
(g)no candidate leaves the hall/room till the prescribed examination period is over.