Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Jammu-Kashmir - Subsection Section 23(a) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016 (a)the announcement is made to the candidates to write their roll numbers on the Answer Sheet/Question Booklets Series correctly ;
