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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Assam - Subsection

Section 43(1) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(1)No room in a residential house which is intended to be used as an inhabited room shall have a floor area of less than 9 sq.m