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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 17(IV) in The Jammu and Kashmir Board of Professional Entrance Examination (BOPEE) Regulations, 2016

(IV)The Chief Superintendent shall ensure that the Invigilating staff is made fully aware of responsibilities before taking up their duties in the examination.