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[Cites 0, Cited by 0] [Section 11(3)] [Section 11] [Entire Act]

State of Assam - Subsection

Section 11(3)(a) in The Assam Factories Service Rules, 1990

(a)For promotion to the post of Chief Inspector of Factories, an officer shall have to render at least 5 years of qualifying service in the cadre of Joint Chief Inspector of Factories.