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[Cites 0, Cited by 0] [Section 114(1)] [Section 114] [Entire Act]

State of Rajasthan - Subsection

Section 114(1)(a) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(a)Quantitative forecast of the unrestricted demand for electricity, within the area of supply, from each tariff category over the Control Period;