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[Cites 0, Cited by 0] [Section 74(3)] [Section 74] [Entire Act]

State of Madhya Pradesh - Subsection

Section 74(3)(a) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

(a)the serial number of constituency and name of Mandi Committee in case of election of member and the name of Mandi Committee in case of election of Chairman.