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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Maharashtra - Subsection

Section 46(3) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(3)The Sub-centre shall establish, within its campus, all or any of the following divisions or cells and such other facilities as it may deem fit:-
(a)Examination cell;
(b)Administration and Finance cell;
(c)Information and Communications Technology cell;
(d)Students Grievances Centre.