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State of Maharashtra - Section

Section 46 in Dr. Babasaheb Ambedkar Technological University Act, 2014

46. Sub-centres.

(1)The Sub-centres established by the University from time to time, in the manner laid down by the Statutes, shall be operated and maintained as its constituent unit, having University's compliment of facilities, faculty and staff.
(2)Every Sub-centre shall be headed by a Joint Director, appointed in the prescribed manner, and shall report to the Director of the respective Regional centre of the University.
(3)The Sub-centre shall establish, within its campus, all or any of the following divisions or cells and such other facilities as it may deem fit:-
(a)Examination cell;
(b)Administration and Finance cell;
(c)Information and Communications Technology cell;
(d)Students Grievances Centre.
(4)Each of the divisions or cells specified in sub-section (3) shall headed by Deputy Director, appointed by the University in the prescribed manner.Chapter - VIII Permission, Affiliation And Recognition