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[Cites 0, Cited by 0] [Section 78] [Entire Act]

State of Uttarakhand - Subsection

Section 78(b) in Uttarakhand Co-Operative Societies Act, 2003

(b)In the case of a society covered by clause (b) of sub section (1) of section 77, only a description of the land intended to be obtained and the manner of obtaining it and the plans for developing and using the same;