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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(1) in First Statutes of the University of Udaipur

(1)When a vacancy is to be filled, the Vice-Chancellor shall appoint a Selection Committee of 5 members, composed of 3 Heads of Departments of the College or Campus or School in which the vacancy exists and 2 members from outside such college or campus or school:Provided that the Vice-Chancellor may make temporary or officiating appointment not exceeding beyond the academic session in which the appointment is made, without constituting a Selection Committee and adopting the procedure hereinafter mentioned: andProvided further that where it is not possible to constitute such a committee as aforesaid the Vice-Chancellor shall constitute an ad hoc committee with the approval of the Board, and such committee shall proceed to make recommendations in manner laid down in these Statutes.