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[Cites 0, Cited by 0] [Section 101] [Entire Act]

State of Odisha - Subsection

Section 101(2) in The Orissa Factories Rules, 1950

(2)[ * * *] [Omitted vide O.G.E.No. 1416, dated 24.9.2006-SRO 532/2006/26.9.2006.]Rule prescribed under Section 108