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State of Odisha - Section

Section 101 in The Orissa Factories Rules, 1950

101. [ Returns. [Substituted vide Orissa Gazette Extraordinary No.1089/27.7.1987-SRO No. 501/42.7.1987.]

- The Manager of every factory shall furnish the following returns to the Inspector and the Chief Inspector of Factories and or to any other officer appointed by the State Government in this behalf-]
(1)Annual return-On or before the 31st January of each year in [Combined Annual Returns] [Substituted vide O.G.E.No. 1415, dated 24.9.2006-SRO 532/2006/26.9.2006.] [The manager shall furnish information in the relevant portions of the Combined Annual Returns] [Inserted vide O.G.E.No. 1415, dated 24.9.2006-SRO 532/2006/26.9.2006.], in duplicate.
(2)[ * * *] [Omitted vide O.G.E.No. 1416, dated 24.9.2006-SRO 532/2006/26.9.2006.]Rule prescribed under Section 108