Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60] [Entire Act] State of Rajasthan - Subsection Section 60(2) in First Statutes of the University of Udaipur (2)Within each Department, the Head of Department would be responsible for, and have staff assigned to teaching research and extension in his particular subject matter field.
