Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(xi) in The Faridabad Complex Water-Supply Bye-laws

(xi)"Distributing pipe" means any consumer's pipe, which is not subject to water pressure from the city supply main but conveys water supplied by the Faridabad Complex Administration from a stoppage cistern and under pressure from such cistern only.