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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Odisha - Subsection

Section 63(2) in Grama Panchayats Rules, 1968

(2)The Grama Panchayat may by order, published at such places as it may think fit, prohibit bathing, washing of clothes and animals or other acts calculated to pollute the water of any public tank, well, stream or watercourse, set apart for domestic purposes under Sub-rule (1) above.