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[Cites 0, Cited by 0] [Section 24A(4)] [Section 24A] [Entire Act]

State of Rajasthan - Subsection

Section 24A(4)(a) in The Rajasthan Co-Operative Service Rules, 1954

(a)The inter se seniority of persons so selected shall be determined by the Government on ad hoc basis on the advice of the Committee taking into consideration their qualifications, experience and other relevant factors.