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[Cites 0, Cited by 0] [Section 100(1)] [Section 100] [Entire Act]

State of Mizoram - Subsection

Section 100(1)(a) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(a)decline to move the resolution, in which case he shall confine himself to a mere statement to the effect; or