Himachal Pradesh High Court
Master Naman Kumar & Another vs . State Of H.P. & on 21 October, 2022
Bench: Sabina, Sushil Kukreja
Master Naman Kumar & Another Vs. State of H.P. & .
Others CWP No.6153 of 2022.
21.10.2022 Present: Ms. Anu Tuli Azta, Advocate for the petitioners.
Mr. Ajay Vaidya, Senior Additional Advocate General for the respondents.
Learned Senior Additional Advocate General requests for an adjournment.
List again on 5th December, 2022.
In the meantime, respondent No.3 is directed provisionally to enter the names of the petitioners in the Panchayat records and Parivar Register and the said entry would be subject to the final outcome of the writ petition.
(Sabina) Judge (Sushil Kukreja) Judge October 21, 2022 (ps) ::: Downloaded on - 21/10/2022 20:08:15 :::CIS