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[Cites 0, Cited by 0] [Section 72] [Entire Act]

State of Haryana - Subsection

Section 72(2) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

(2)A single staircase of the width mentioned in clause (c) of sub-rule (1) above may be replaced by two staircases each of width of at least 6 feet.