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State of Haryana - Section

Section 72 in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965

72. Staircase in public buildings and warehouses and industrial buildings [Sections 8(2) and 25(2)(f)].

- No staircase in a public or a warehouse and industrial building shall be of width less than that given below :-
(a) Number of users up to 200 4'-6"
(b) Number of users from 200 to 350 6'-0"
(c) increase by 1" for every additional 15 persons untilmaximum of 9' is reached.  
(2)A single staircase of the width mentioned in clause (c) of sub-rule (1) above may be replaced by two staircases each of width of at least 6 feet.
(3)Notwithstanding anything contained in sub-rules (1) and (2), staircases in private portions of public buildings or warehouses and industrial buildings not open to the general public may be of the sizes and material mentioned in rule 69.