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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(b) in The Nabakrushna Choudhury Centre for Development Studies Employees Pension Fund (Establishment & Administration) Rules, 1997

(b)The Accountant General shall have the authority to examine the vouchers and accounts of the Fund maintained by the Controller in the same manner as he is entitled to audit Personal Ledger Account.