Himachal Pradesh High Court
Chaudhary Ram vs . Ranjha Ram ( Since Deceased) on 21 December, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Chaudhary Ram Vs. Ranjha Ram ( since deceased) through his legal heirs and ors.
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RSA No. 158 of 2021 21.12.2022 Present: Mr. Paresh Sharma, Advocate, for the appellant.
Mr. Amar Deep, Advocate, vice counsel for respondents No.1 and 2(a).
CMP(M) Nos. 1644 and 1645 of 2022 deceased Notice to proposed legal representatives respondent No.4, as per details in para-2 of the application, returnable for 15.03.2023. Steps be taken within one of week.
( Satyen Vaidya ) Judge 21st December, 2022 (sushma) ::: Downloaded on - 21/12/2022 20:36:11 :::CIS