Himachal Pradesh High Court
Chaudhary Ram vs . Ranjha Ram on 16 November, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Chaudhary Ram Vs. Ranjha Ram ( since deceased) through his legal heirs and ors.
.
RSA No. 158 of 2021 16.11.2022 Present: Mr. Paresh Sharma, Advocate, for the appellant.
Mr. Malay Kaushal, Advocate, for the respondents.
Respondent No. 4 is stated to have died.
More time sought to take steps for bringing on record the legal representatives of deceased respondent No.4. Needful be positively done within three weeks.
List on 21.12.2022.
( Satyen Vaidya ) Judge 16th November, 2022 (sushma) ::: Downloaded on - 16/11/2022 20:34:31 :::CIS