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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 32(2) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011

(2)Such field channel shall be constructed by the owner or occupier or beneficiary at his own cost within the given time frame and shall be maintained by such owner or occupier or beneficiary at his own cost.