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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(3) in The Orissa Tourism Service Rules, 1980

(3)The scales of pay of the different posts in the service under Sub-rule (1) of Rule 3 shall be such as may be prescribed by Government from time to time:Provided that the service may consist of such other number of superior administrative posts with such higher pay and status as Government may from time to time determine.Part-III RecruitmentSource of recruitment and determination of vacancies