Section 3 in The Orissa Tourism Service Rules, 1980
3. Composition of the service cadre.
- [(1) The Service shall consist of the following groups, namely :(a)Orissa Tourism Service, Group-'A' (Joint Director and Deputy Director, Tourism);(b)Orissa Tourism Service, Group-'B' (Assistant Director Tourism)(c)Orissa Tourism Service, Group-'C' (Tourist Officer) ;Provided that the post of Assistant Director, Tourism, Production Section which is an ex-cadre post shall not be included in the service.] [Substituted vide Notification No. 11915-T.Admn.98/98 dated 3.12.1 998. Orissa Gazette Part III-A- dated 11.12.1998.](2)All posts included in the service shall be the posts in the State Civil Service within the meaning of the Orissa Civil Service (Classification, Control and Appeal) Rules, 1962 as amended from time to time.(3)The scales of pay of the different posts in the service under Sub-rule (1) of Rule 3 shall be such as may be prescribed by Government from time to time:Provided that the service may consist of such other number of superior administrative posts with such higher pay and status as Government may from time to time determine.Part-III RecruitmentSource of recruitment and determination of vacancies
