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[Cites 0, Cited by 0] [Section 118(2)] [Section 118] [Entire Act]

Union of India - Subsection

Section 118(2)(b) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(b)[ Age limits. - A candidate should be between 19 and 22 years of age on the 1st day of the month in which the course at Naval Academy, Cochin is due to commence. [Substitued by S.R.O. 183, dated 6th June, 1978]