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[Cites 0, Cited by 0] [Section 118] [Entire Act]

Union of India - Subsection

Section 118(2) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(2)The following terms and conditions shall govern the selection and training of Special Entry Cadets of the Indian Navy.
(a)Eligibility. - A candidate must be an unmarried male and must fulfil the conditions regarding the nationality as laid down by the Government.
Explanation. - A widower or a person who has divorced his wife will not be treated as an unmarried male for the purpose of this regulation.
(b)[ Age limits. - A candidate should be between 19 and 22 years of age on the 1st day of the month in which the course at Naval Academy, Cochin is due to commence. [Substitued by S.R.O. 183, dated 6th June, 1978]
Note : The age limits shall in no case be relaxed.
(c)Educational Qualifications. - A candidate should be a science graduate in Physics and Mathematics or he should possess a degree in Engineering"]